MANOHAR PATEL.R Vs. UNION OF INDIA

Referred Judgements :-

LANCASTER MOTOR COMPANY LONDON LTD. VS. BREMITH LTD. [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE CO. LTD. [REFERRED TO]
BAHADUR SINGH VS. MUNI SUBRAT DASS [REFERRED TO]
LORD GODDARD IN MOORE V. HEWITT [REFERRED TO]
PENNY V. NICHOLAS [REFERRED TO]
MORELLE VS. WAKELING [REFERRED TO]
STATE OF ORISSA V. TITAGHUR PAPER MILLS CO. LTD. [REFERRED TO]
WAZIR CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
JAISRI SAHU VS. RAJDEWAN DUBEY [REFERRED TO]
P VAJRAVELU MUDALIAR MOST REV DR L MATHIAS VS. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION WEST MADRAS [REFERRED TO]
RAJA SOAP FACTORY VS. S P SHANTHARAJ [REFERRED TO]
B SHAMA RAO VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
SRIMATHI KAUSHALYA DEVI VS. K L BANSAL [REFERRED TO]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
FI LR071 LAL JAIN VS. MAN MAL [REFERRED TO]
M L SETHI VS. R P KAPUR [REFERRED TO]
NAGPUR IMPROVEMENT TRUST VS. VITHAL RAO [REFERRED TO]
MATTULAL VS. RADHE LAL [REFERRED TO]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
SUSHIL KUMAR MEHTA VS. GOBIND RAM BOHRA DEAD [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
CHIRANJILAL SHRILAL GOENKA VS. JASJIT SINGH [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [REFERRED TO]
ANIRUDHSINHJI KARANSINHJI JADEJA VS. STATE OF GUJARAT [REFERRED TO]
RAMNIKLAL N BHUTTA VS. STATE OF MAHARASHTRA [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
VIJAY LAXMI SADHO VS. JAGDISH [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. CHAJJU RAM [REFERRED TO]
STATE OF BIHAR VS. KALIKA KUER alias KALIKA SINGH [REFERRED TO]
MASTER MARINE SERVICES PVT LTD VS. MALFE and HODGKINSON PVT LTD [REFERRED TO]
STATE OF BIHAR VS. PROJECT UCHCHA VIDYA SIKSHAK SANGH [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
GIRIAS INVESTMENT PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
VIMALBEN AJITBHAI PATEL VS. VATSLABEEN ASHOKBHAI PATEL [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT VS. BAL MUKUND BAIRWA [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
PANCHAXARI SHIDRAMAPPA YELIGAR VS. SHIGGAON TALUKA SHIKSHANA SAMITHI [REFERRED TO]
CHEMBRA ORCHARD PRODUCE LIMITED VS. NIL [REFERRED TO]
UNION OF INDIA VS. AJIT MEHTA AND ASSOCIATES [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
DIPAK BABARIA VS. STATE OF GUJARAT [REFERRED TO]
M/S. GOLDEN IRON AND STEEL FORGING VS. UNION OF INDIA AND OTHERS [REFERRED TO]
MAHARASHTRA CHESS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
NATIONAL HIGHWAYS AUTHORITY OF INDIA VS. SAYEDABAD TEA COMPANY LTD. [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
HARI KRISHNA MANDIR TRUST VS. STATE OF MAHARASHTRA [REFERRED TO]
NATIONAL HIGH SPEED RAIL CORPORATION LIMITED VS. MONTECARLO LIMITED [REFERRED TO]
M/S. N.G. PROJECTS LIMITED VS. M/S. VINOD KUMAR JAIN [REFERRED TO]