LAWS(KAR)-2022-10-162

C.ANNAYAPPA Vs. MALLIKARJUNA ARADHYA

Decided On October 12, 2022
C.Annayappa Appellant
V/S
Mallikarjuna Aradhya Respondents

JUDGEMENT

(1.) Heard the learned counsel for the appellant and learned counsel for the respondents.

(2.) This appeal is filed challenging the judgment and award dtd. 20/11/2012 passed in M.V.C.No.114/2009 on the file of the Additional Senior Civil Judge and MACT XIII at Madhugiri ('the Tribunal' for short).

(3.) The parties are referred to as per their original rankings before the Tribunal to avoid confusion and for the convenience of the Court.