(1.) The present petition is filed under Sec. 482 of Cr.P.C with the following prayer:-
(2.) The brief facts of the case are as under :-
(3.) In the petition the following grounds have been raised:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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