(1.) These appeals filed under Sec. 173(1) of the Motor Vehicle Act, 1988 (hereinafter referred to as 'the MV Act ') are arising out of common judgment and award dtd. 3/3/2011 in MVC.490/2010 and 491/2010.
(2.) MFA.No.6788/2011 is filed by petitioners in MVC.No.491/2010. MFA.No.6789/2011 is filed by petitioners in MVC.No.490/2010.
(3.) MFA.No.8300/2011 and 8301/2011 are filed by respondent No.2 - Insurance company against the judgment and award in MVC.No.490/2010 and 491/2010 respectively.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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