NARAYANAPPA Vs. DEVARAJ P.K.

JUDGEMENT

(1.) The petitioners aggrieved by the order dtd. 13/7/2021 passed on I.A.1 in O.S.No.219/2020 by the Principal Civil Judge, JMFC, Magadi and order dtd. 6/1/2022 passed in M.A.No.6/2021 by the Principal Senior Civil Judge and CJM, Magadi have filed the present writ petition.

(2.) Brief facts leading rise to filing of this petition are as under:

(3.) Heard learned counsel for petitioners and learned counsel for respondent No.1.