LAWS(KAR)-2022-6-977

NORTH BANGALORE EDUCATION TRUST Vs. K.C. VENKATESH

Decided On June 01, 2022
North Bangalore Education Trust Appellant
V/S
K.C. Venkatesh Respondents

JUDGEMENT

(1.) A memo is filed by the learned counsel for the Petitioner seeking permission to withdraw this petition. Memo is placed on record. The Petition is dismissed as withdrawn.