(1.) These two appeals are arising out of judgment and award dtd. 28/3/2011 in MVC No.7755/2007.
(2.) While MFA No.9038/2011 is filed by respondent No.2-Insurance Company, MFA No.9344/2011 is filed by the petitioner seeking enhancement.
(3.) Since these two appeals are arising out of the same judgment and award, they are clubbed together and disposed by a common judgment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN