REGENT COMPUTRONICS PVT. LTD.

Vijayanand Appellant

V/S

Parikashith Respondents

Referred Judgements :-

COMMISSIONER OF WEALTH TAX KANPUR VS. CHANDER SEN [REFERRED TO]
COMMISSIONER OF WEALTH TAX KANPUR VS. CHANDER SEN [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
YUDHISHTER VS. ASHOK KUMAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P L KARUPPAN CHETTIAR [REFERRED TO]
BHANWAR SINGH VS. PURAN [REFERRED TO]
VIDUR IMPEX AND TRADERS PVT. LTD VS. TOSH APARTMENTS PVT LTD [REFERRED TO]
SUNDERDAS THACKERSAY AND BROS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JEHAL TANTI VS. NAGESHWAR SINGH [REFERRED TO]
UTTAM VS. SAUBHAG SINGH & ORS. [REFERRED TO]

JUDGEMENT

(1.) Appellant in RFA No.100224/2015 who was defendant No.1 and appellant in RFA No.100135/2014 who was defendant No.3 in OS No.32/2012 on the file of the Principal Senior Civil Judge and JMFC, Hubballi, are before this Court impugning the judgment and decree dtd. 5/7/2014 passed in the said matter.

(2.) The suit in OS No.32/2012 had been filed seeking for the following reliefs:

(3.) The facts of the case are:

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VIJAYANAND Vs. PARIKASHITH

Referred Judgements :-

JUDGEMENT

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