LAWS(KAR)-2022-12-46

BAPUJI BADAVANE Vs. STATE OF KARNATAKA

Decided On December 07, 2022
Bapuji Badavane Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Heard Sri. Manjunath M.R., learned counsel appearing for the petitioner and Sri. Vinod Kumar M., the learned AGA appearing for the respondents.

(2.) The petitioner is before this Court, seeking for the following prayer:

(3.) The learned counsel appearing for the petitioner would submit that the issue in the lis stands covered by the judgment rendered by the Co-ordinate Bench in the case of M/S NAVARANG ASSOCIATION Vs. THE STATE OF KARNATAKA,[ W.P.No.38068/2015 disposed on 9/9/2015]. the Co-ordinate Bench has held as follows: