(1.) Learned advocate for the appellants submits that these appeals have been rendered infructuous and prayed for their dismissal. He has filed memos to the said effect and the same be kept in record.
(2.) In the circumstance, these appeals are dismissed as having become infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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