K.VISHWANATH GOUDA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard the leaned counsel Sri J.Basavaraj for the petitioners and learned counsel Sri Vishwanath Hegde for respondent No.2 and the learned High Court Government Pleader.

(2.) This petition is filed under Sec. 482 of Cr.P.C. with the following prayer.

(3.) Brief facts of the case are as under: