LAWS(KAR)-2022-9-46

KARNATAKA ELECTRICITY REGULATORY COMMISSION Vs. STATE OF KARNATAKA

Decided On September 14, 2022
Karnataka Electricity Regulatory Commission Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) For the reasons assigned in the judgment passed by us today in W.A. No.995/2018, this writ appeal is also disposed of on the same terms and with similar directions.