LAWS(KAR)-2022-11-754

SHANTAPPA Vs. MAHABOOBSAB

Decided On November 21, 2022
SHANTAPPA Appellant
V/S
Mahaboobsab Respondents

JUDGEMENT

(1.) Sri.Shivasai M.Patil., learned counsel for appellants, and Sri.S.M.Kalwad., learned counsel for respondents 1(a) to (f) have appeared in person.

(2.) This appeal is from the Fast Track Court, Athani.

(3.) The parties shall be referred to as per their status and ranking before the Trial Court.