LAWS(KAR)-2022-7-556

M.V.KRISHNAMURTHY Vs. M.KRISHNAMURTHY

Decided On July 12, 2022
M.V.Krishnamurthy Appellant
V/S
M.KRISHNAMURTHY Respondents

JUDGEMENT

(1.) The parties have filed a compromise petition, which reads as under:

(2.) In view of the same, the compromise petition is accepted. Accordingly, the appeal is disposed of in terms of the compromise petition.