LAWS(KAR)-2022-10-713

SHANTA RAM PADWALKAR Vs. STATE OF KARNATAKA

Decided On October 27, 2022
Shanta Ram Padwalkar Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Sri.Maqbool Patil., learned counsel on behalf of Sri.K.L.Patil., for appellant has appeared in person.

(2.) This appeal is from the Court of the Addl. Senior Civil Judge, Karwar.

(3.) For the sake of convenience, the parties shall be referred to in terms of their status and ranking before the trial Court.