LAWS(KAR)-2012-9-56

H.L UMESH Vs. STATE OF KARNATAKA

Decided On September 05, 2012
H.L UMESH Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) SMT. Manjula R Kammadalli, learned High Court Government Pleader is directed to take notice for respondent Nos.1 and 2.

(2.) SRI.B.C.Prabhakar, learned counsel is directed to take notice for respondent Nos.3 to 6.