KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME-TAX

Referred Judgements :-

CIT VS. LOVELY EXPORTS P. LTD. [REFERRED]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. DAULAT RAM RAWATMULL [REFERRED]
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA VS. LAKHMANI MEWAL DAS [REFERRED]
S GANGA SARAN AND SONS PRIVATE LIMITED CALCUTTA VS. INCOME TAX OFFICER [REFERRED]
INDIAN OIL CORPORATION VS. INCOME TAX OFFICER CENTRAL CIRCLE V CALCUTTA [REFERRED]
RAYMOND WOOLLEN MILLS LIMITED VS. INCOME TAX OFFICER [REFERRED]
ASSISTANT COMMISSIONER OF INCOME TAX VS. RAJESH JHAVERI STOCK BROKERS PVT LTD [REFERRED]
NEMICHAND KOTHARI VS. COMMISSIONER OF INCOME TAX [REFERRED]
ASSISTANT COMMISSIONER OF INCOME TAX VS. VISHWANATH AND COMPANY EXCISE CONTRACTORS [REFERRED]
MUKESH SHAW VS. INCOME TAX OFFICER [REFERRED]
RALLIS INDIA LIMITED A COMPANY INCORPORATED VS. ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED]
TIRATH RAM GUPTA VS. COMMISSIONER OF INCOME TAX [REFERRED]