(1.) HEARD the learned counsel for parties.
(2.) THE learned counsel for claimants would submit that the Commissioner for Workmen's Compensation should have awarded interest at the rate of 71/2 % per annum from the date of petition till the date of realisation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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