LAWS(KAR)-2012-7-54

SUCHIN NATARAJ Vs. SMITHA SUCHIN

Decided On July 09, 2012
MANJULA Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) SRI Shivananda, learned counsel has entered appearance for respondent No.1.

(2.) PETITIONER No.1 is the husband and petitioners 2 and 3 are the mother-in-law and father-in-law respectively of respondent No.1.

(3.) LEARNED counsel appearing for respondent No.1 also submits that the matter may be closed.