LAWS(KAR)-2012-9-36

Y M JAYARAJ Vs. H S NINGRAJU

Decided On September 10, 2012
Y M JAYARAJ Appellant
V/S
H S NINGRAJU Respondents

JUDGEMENT

(1.) LEARNED Advocate, files appearance for the respondent.

(2.) HEARD learned counsel on both sides. Office objection is over ruled.