(1.) THOUGH this appeal is listed for orders, with consent it is taken up for final disposal.
(2.) THIS is a claimants' appeal seeking for enhancement of compensation in respect of the death of one Narasimha Murthy in a motor accident.
(3.) THE claimants who are the wife and the children of the deceased Narasimha Murthy instituted claim petition against the respondents who are the owner, driver and insurer of the lorry involved in the accident claiming compensation on account of death of the deceased Narasimha Murthy in the motor accident.