LAWS(KAR)-2012-11-170

ANSAR S/O MUSTAFA Vs. THE STATE OF KARNATAKA REPRESENTED BY STATION HOUSE OFFICER KALASIPALYA POLICE STATION, BANGALORE REPRESENTED BY ITS GOVERNMENT PLEADER HIGH COURT COMPLEX, BANGLORE

Decided On November 02, 2012
Ansar S/O Mustafa Appellant
V/S
State Of Karnataka Represented By Station House Officer Kalasipalya Police Station, Bangalore Represented By Its Government Pleader High Court Complex, Banglore Respondents

JUDGEMENT

(1.) LEARNED counsel for the petitioner files a memo seeking withdrawal of the petition. Accordingly, the petition is hereby dismissed as withdrawn.