THIRUPATHI S/O CHINNAIAH Vs. S NAGARAJA

JUDGEMENT

(1.) SRI Girish B. Baladare, learned advocate files appearance for the respondent.

(2.) I.A. 2/12 filed seeking condonation of delay being rightly not opposed by the respondent and even otherwise, the cause shown being sufficient to condone the delay in as much as the petitioner No.1 is in custody, the I.A. is allowed and delay condoned.