SPECIAL LAND ACQUISITION OFFICER, K.R. PROJECT PARAKALAMATA BUILDING, MYSORE - 570001 Vs. C. SIDDAIAH, S/O SIDDARAMAIAH @ CHIKKATHAMMAIAH

JUDGEMENT

(1.) STATE is in appeal against the judgment dated 24.5.2011 passed in LACA 300/10 on the file of Principal District Judge, Mysore, by which enhancement of compensation by the reference court in LAC. 681/07 by judgment and award dated 12.1.2009 has been confirmed. The appeal has come up for admission.

(2.) HEARD , Perused records. It reveals: