NEW INDIA ASSURANCE CO. LTD. CLUB ROAD, BELGAUM, BY ITS REGIONAL OFFICE 2-B, UNITY BUILDING ANNEXE, P KALINGA RAO ROAD (MISSION ROAD) BANGALORE-560027, REP BY ITS DEPUTY MANAGER Vs. SRI SHANKAR SIDRAM DESAI FATHERS NAME NOT KNOWN

JUDGEMENT

(1.) THE respondent no.2 in WCA. SR. No. 206/2006 on the file of the Commissioner for Workmen's Compensation, Sub -division no. 2, Belgaum is the appellant. The parties will be referred according to their ranking before the Commissioner for convenience.

(2.) THE facts necessary for the consideration of the appeal are as follows:

(3.) THE finding of the Commissioner is challenged in this appeal. The learned Advocate for the appellant -Insurance Company substantiates the case of the appellant with the following submissions: