LAWS(KAR)-2012-8-424

G.T. THIPPESHAPPA S/O THIPPANNA Vs. THE ZONAL MANAGER IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED, ZONAL OFICE, SOUTH K S C M F BUILDING, III FLOOR, III BLOCK, CUNNINGHAM ROAD, BANGALORE 560052 AND HUCHENGAPPA S/O HALAPPA

Decided On August 01, 2012
G.T. Thippeshappa S/O Thippanna Appellant
V/S
Zonal Manager Iffco -Tokio General Insurance Company Limited, Zonal Ofice, South K S C M F Building, Iii Floor, Iii Block, Cunningham Road, Bangalore 560052 And Huchengappa S/O Halappa Respondents

JUDGEMENT

(1.) THIS petition is filed to review the order dated 4.9.2008 passed in M.F.A. No. 3818/2005. Heard the learned Counsel appearing for parties.

(2.) IT is seen from records that petitioner herein had challenged the order made by this Court in M.F.A. No. 3818/2005 dated 4.9.2008 before the Supreme Court of India in Special Leave to Appeal. On 8.3.2010, the Supreme Court made the following order: