COMMISSIONER OF INCOME TAX Vs. B. SUMANGALADEVI

Referred Judgements :-

RE RANKA AND RANKA [REFERRED TO]
COMMNR OF CENTRAL EXCISE VS. MYSORE ELECTRICALS INDUSTRIES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PITHWA ENGG WORKS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MADHUKAR K INAMDAR H U F [REFERRED TO]
CIT VS. NAVBHARAT EXPLOSIVES CO (P) LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VARINDERA CONSTRUCTION CO. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KODANANAD TEA ESTATES CO. [REFERRED TO]
COMMISSIONER, INCOME-TAX VS. ASHOK KUMAR MANIBHAI PATEL [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. JOHN L. CHACKOLA [REFERRED TO]
CIT VS. P.S. JAIN AND CO. [REFERRED TO]