LAWS(KAR)-2012-7-459

BRANCH MANAGER NATIONAL INSURANCE CO. LTD, S.S. FRONT ROAD, BIJAPUR, NOW REPRESENTED BY THE NATIONAL, INSURANCE CO. LTD. BILGUNDI COMPLEX, MAIN RAOD, GULBARGA THROUGH ITS, ADMINISTRATIVE OFFICER Vs. SMT. SHANTABAI W/O KASHINATH WAGHAMORE AND OTH

Decided On July 26, 2012
Branch Manager National Insurance Co. Ltd, S.S. Front Road, Bijapur, Now Represented By The National, Insurance Co. Ltd. Bilgundi Complex, Main Raod, Gulbarga Through Its, Administrative Officer Appellant
V/S
Smt. Shantabai W/O Kashinath Waghamore And Oth Respondents

JUDGEMENT

(1.) IN view of order dated 24.03.2011, appeal stands disposed of.