(1.) THOUGH this Court granted time on 14.06.2012 and 29.06.2012 to comply with the office objections, the same have not been complied with.
(2.) HENCE, the petition is dismissed for default.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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