(1.) Complainant's appeal against acquittal of the respondent- accused by the judgment impugned in appeal.
(2.) Perused records.
(3.) Material facts needing reference are :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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