LAWS(KAR)-2012-8-610

VR EXCLUSIVES PROJECTS A PARTNERSHIP FIRM, HAVING ITS OFFICE AT NO. 55, ROYAL GLOW BUILDING 4TH FLOOR, COLES ROAD ABOVE ICICI BANK FRAZER TOWN, BANGALORE - 560005 REP. BY ITS MANAGING PARTNER S. SAI KUMAR Vs. M/S. ADITYA BIRLA INSULATORS (A UNIT

Decided On August 01, 2012
Vr Exclusives Projects A Partnership Firm, Having Its Office At No. 55, Royal Glow Building 4Th Floor, Coles Road Above Icici Bank Frazer Town, Bangalore - 560005 Rep. By Its Managing Partner S. Sai Kumar Appellant
V/S
M/S. Aditya Birla Insulators (A Unit Respondents

JUDGEMENT

(1.) WHEN the matter is taken up for hearing, Sri. Mahesh, learned counsel for appellant submits that a sum of Rs. 35,30,000/ - (Rupees Thirty Five Lakhs Thirty thousand only) has been remitted by the second respondent. Therefore, the appeal does not survive for consideration. His submission is recorded. The appeal is dismissed as having become infructuous.