LAWS(KAR)-2012-8-510

MANAGING DIRECTOR, SUDHAKAR POLYMERS LTD., NO. 39, 6TH CROSS, 5TH MAIN, GANGANAGAR, BANGALORE-32 Vs. THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO., LTD., B.M. ROAD, HASSAN, THE ORIENTAL INSURANCE CO., LTD., NO. 44/45, LEO SHOPPING COMPLEX,

Decided On August 10, 2012
Managing Director, Sudhakar Polymers Ltd., No. 39, 6Th Cross, 5Th Main, Ganganagar, Bangalore -32 Appellant
V/S
Divisional Manager, The Oriental Insurance Co., Ltd., B.M. Road, Hassan, The Oriental Insurance Co., Ltd., No. 44/45, Leo Shopping Complex, Respondents

JUDGEMENT

(1.) REVIEW Petition is filed for review of the judgment dated 28th November 2011, passed in MFA. No. 46/2008, by this Court. long with the Review Petition, the review petitioner has filed I.A.I/2012 for condonation of delay of 110 days in filing the same.

(2.) HEARD the learned counsel appearing for review petitioner and perused the judgment dated 28th November 2011 under review.