(1.) SRI P B Raju is directed to take notice for respondent No.2.
(2.) THIS appeal is by the claimant, seeking enhancement of compensation, as against the award passed by the Addl. District Judge and MACT-II, Hassan in MVC No.2196/2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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