G M VENKATAREDDY Vs. DEPUTY COMMISSIONER

Referred Judgements :-

TAYLOR VS. TWINBERROW [REFERRED TO]
FAIR WEATHER VS. ST. MARLEBONE PROPERTY CO. [REFERRED TO]
S M KARIM VS. BIBI SAKINA [REFERRED TO]
GAYA PARSHAD DIKSHIT VS. NIRMAL CHANDER [REFERRED TO]
LINGAPPA POCHANNA APPELWAR KALU GOPYA BANJARI VS. STATE OF MAHARASHTRA [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
VIDYA DEVI ALIAS VIDYA VATI VS. PREM PRAKASH [REFERRED TO]
R CHANDEVARAPPA VS. STATE OF KARNATAKA [REFERRED TO]
PAPAIAH VS. STATE OF KARNATAKA [REFERRED TO]
D N VENKATARAYAPPA VS. STATE OF KARNATAKA [REFERRED TO]
HARISHCHANDRA HEGDE VS. STATE OF KARNATAKA [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
T ANJANAPPA VS. SOMALINGAPPA [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
HEMAJI WAGHAJI JAT VS. BHIKHABHAI KHENGARBHAI HARIJAN [REFERRED TO]
CBI VS. KESHUB MAHINDRA [REFERRED TO]
G KRISHNAREDDY VS. SAJJAPPA [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
EJAS ALI QIDWAI VS. SPECIAL MANAGER, COURT OF WARDS, BALRAMPUR ESTATE [REFERRED TO]