(1.) THIS is a second appeal by the defendants.
(2.) THE facts are as follows :
(3.) ON the basis of the above pleadings, the trial court framed the following issues :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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