(1.) THE petitioner had made an application to draw decree in conformity with the common judgment made in O.S.No.8177/1996 & O.S.No.1576/2002 dated 23.11.2009. The common judgment reads thus:-
(2.) THE description of 'A' schedule property in the decree made in O.S.No.1576/2002 reads thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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