ANNAPPA @ APPANNA Vs. KESHAVAMURTHY, S/O. RAJEGOWDA. MAJOR, RESIDENT OF KARGAL VILLAGE, KONANUR HOBLI, ARKALGUD TALUK - 573 201, HASSAN DISTRICT AND THE MANAGER, ROYAL SUNDARAM ALLIANCE CO. LTD., 1ST AND 2ND FLOOR, SRI. BALAJI SAVARIN, NO. 132,

JUDGEMENT

(1.) THERE is a delay of 01 day in filing the appeal. Cause shown is accepted. Delay condoned. This appeal is filed by the claimant in M.V.C. No. 137/2009 on the file of the Motor Accident Claims Tribunal, Arkalgud, seeking enhancement of compensation.

(2.) THE Tribunal has awarded compensation of Rs. 1,33,440/ - with interest. Unsatisfied with the same, the claimant is before this Court.