SANJAY S/O PANDURANG DEVAKAR Vs. RANI KERUR

JUDGEMENT

(1.) AGGRIEVED by the Judgment and award of the Tribunal, the claimant has filed the present appeal seeking enhancement. The accident and the liability are admitted.

(2.) HEARD the learned counsel for the appellant and Sri Manjunath Chigoli, the learned counsel representing Respondent No.2.