(1.) Learned High Court Government Pleader takes notice for the respondent.
(2.) The First Appellate Court relying upon the judgment of this Court in MFA No. 7498/2006 awarded compensation of Rs. 65,000/- per acre for the dry land.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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