(1.) SRI . M. U. Poonacha is directed to accept notice on behalf of Respondent No.2. Notice to Respondent No. 1 is dispensed with.
(2.) WITH the consent of learned Counsel on both sides, appeal is taken up for final disposal.
(3.) HEARD learned Counsel for both sides and perused the records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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