Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(KAR)-2012-7-299
SONNAPPA S/O LATE CHOWDAPPA Vs. NANJUNDAPPA
Decided On July 25, 2012
SONNAPPA S/O LATE CHOWDAPPA
Appellant
V/S
NANJUNDAPPA
Respondents
JUDGEMENT
(1.) LEARNED Counsel for appellants have filed a memo dated 24.07.2012. The memo reads as under:
Click here to view full judgment.