GOWRAMMA Vs. SHAMANNA REDDY

JUDGEMENT

(1.) THE respondent has entered Caveat and is represented by his Counsel Sri P. R. Nanjunda Swamy.

(2.) THESE appeals are taken up for final disposal with the consent of the learned Counsels appearing on both sides.

(3.) THESE three appeals arise out of a common order dated 7-9-2001 passed on three applications in O. S. No. 4912 of 2000 pending before the XVII Additional City Civil Judge, Bangalore City, Bangalore.