(1.) THE Tribunal has referred the following question of law along with the statement of the case, under Section 256(2) of the Income-tax Act, 1961, for the opinion of this court :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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