KIRLOSKAR ELECTRICAL COMPANY LIMITED Vs. VINAYAK A PALANKAR

Referred Judgements :-

. SHIVASWAMY R.M VS. STATE OF KARNATAKA [REFERRED TO]
DEPUTY COMMISSIONER,DAVANGERE DISTRICT AND ANOTHER VS. B.T. MALLIKARJUN [REFERRED TO]
J.M. NARAYANA AND OTHERS VS. CORPORATION OF THE CITY OF BANGALORE [REFERRED TO]
NEKKANTI RAMA LAKSHMI VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF PUNJAB VS. SODHA SULCHDEV SINGH [REFERRED TO]
MOHAMAD KAVI MOHAMAD AMIN VS. FATMABAI IBRAHIM [REFERRED TO]
UTTAM NAMDEO MAHALE VS. VITHAL DEO [REFERRED TO]
SETHI AUTO SERVICE STATION VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
ORYX FISHERIES PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
ABDUL BASHEER SAB VS. STATE OF MYSORE [REFERRED TO]
SPECIAL DEPUTY COMMISSIONER VS. NARAYANAPPA [REFERRED TO]
A NARASIMHAMURTHY VS. STATE OF KARNATAKA [REFERRED TO]
M MUNINARAYANA SWAMY VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF ORISSA VS. MESCO STEELS LTD [REFERRED TO]
JT. COLLECTOR RANGA REDDY DIST. VS. D. NARSING RAO [REFERRED TO]
DALIP SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE, HALDIA VS. KRISHNA WAX (P) LTD [REFERRED TO]