LAWS(KAR)-2021-2-55

KAISAR JEHAN Vs. ABDUL WAJID ALI

Decided On February 19, 2021
Kaisar Jehan Appellant
V/S
Abdul Wajid Ali Respondents

JUDGEMENT

(1.) This is a petition from the Court of Principal Senior Civil Judge and CJM, Raichur.

(2.) For the sake of convenience, the parties shall be referred to in terms of their status and ranking before the Trial Court.

(3.) The plaint averments are stated as under: