LAWS(KAR)-2021-6-258

NAGARAJU Vs. MAHADEVAMMA

Decided On June 18, 2021
NAGARAJU Appellant
V/S
MAHADEVAMMA Respondents

JUDGEMENT

(1.) Sri P. Mahesha, learned counsel for appellant has appeared through video conferencing.

(2.) This is an appeal from the Court of Senior Civil Judge and J.M.F.C., Nanjangud.

(3.) This appeal is posted for Admission after issue of notice to respondents.