LAWS(KAR)-2021-4-96

SHIBASAMBHU ROUT Vs. STATE OF KARNATAKA

Decided On April 17, 2021
Shibasambhu Rout Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) This petition is filed by the petitioner on 29/8/2020. It is revealed from the order-sheet that, when the case was posted on 27/11/2020, 11/12/2020, 18/12/2020 and 13/1/2021, there was no representation by the petitioner's counsel. The matter is coming up before the Court for the fifth time and even today, there is no representation. Hence, it appears that the petitioner is not interested in prosecuting the case.

(2.) Accordingly, the petition is dismissed for non-prosecution.