AIR INDIA LIMITED Vs. STATE OF KARNATAKA

Referred Judgements :-

WOON TAN KAN VS. ASIAN RARE EARTH SDN. BHD. [REFERRED TO]
STATE OF MAHARASHTRA VS. BUDHIKOTA SUBBARAO [REFERRED TO]
HORI RAM SINGH VS. CROWN [REFERRED TO]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED TO]
DAL AT ABASAHEB SOLUNKE VS. DRB S MAHAJAN [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
P ARULSWAMI VS. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS VS. N K NATARAJA MUDALIAR [REFERRED TO]
STATE OF BIHAR VS. ASIS KUMAR MUKHERJEE [REFERRED TO]
NAGAWWA VS. VEERANNA SHIVALINGAPPA KONJALGI [REFERRED TO]
CHANDRAPAL SINGH VS. MAHARAJ SINGH [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
STATE OF WEST BENGAL VS. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ [REFERRED TO]
SAHIB SINGH VS. STATE OF HARYANA [REFERRED TO]
CENTRAL ARECA NUT AND COMPANYCOA MARKETING AND PROCESSING COOPERATIVE LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HADI RAJA VS. STATE OF BIHAR [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
SURESH CHAND JAIN VS. STATE OF MADHYA PRADESH [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. SUBHARTI KKB CHARITABLE TRUST [REFERRED TO]
N D JAYAL VS. UNION OF INDIA [REFERRED TO]
JAGDISH RAM VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF ORISSA VS. GANESH CHADRA [REFERRED TO]
MOHD YOUSUF VS. AFAQ JAHAN [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
STATE OF KARNATAKA VS. PASTOR P RAJU [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]
BAIJNATH JHA VS. SITA RAM [REFERRED TO]
M N OJHA VS. ALOK KUMAR SRIVASTAV [REFERRED TO]
BASAVAIAH VS. H L RAMESH [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED TO]
BHUSHAN KUMAR VS. STATE NCT OF DELHI [REFERRED TO]
AVISHEK GOENKA VS. UNION OF INDIA [REFERRED TO]
GENERAL OFFICER COMMANDING VS. CBI [REFERRED TO]
NATIONAL BANK OF OMAN VS. BARAKARA ABDUL AZIZ [REFERRED TO]
GHCL EMPLOYEES STOCK OPTION TRUST VS. INDIA INFOLINE LIMITED [REFERRED TO]
G. SUNDARRAJAN VS. UNION OF INDIA [REFERRED TO]
CHANDRAN RATNASWAMI VS. K.C. PALANISAMY [REFERRED TO]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED TO]
VIJAY DHANUKA ETC. VS. NAJIMA MAMTAJ ETC. [REFERRED TO]
RISHIPAL SINGH VS. STATE OF U.P. [REFERRED TO]
RAJIB RANJAN VS. R. VIJAYKUMAR [REFERRED TO]
RAMDEV FOOD PRODUCTS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
PRIYANKA SRIVASTAVA VS. STATE OF U.P. [REFERRED TO]
MEHMOOD UL REHMAN AND ORS. VS. KHAZIR MOHAMMAD TUNDA AND ORS. [REFERRED TO]
DEVINDER SINGH & ORS. VS. STATE OF PUNJAB THROUGH CBI [REFERRED TO]
PUNJAB STATE WAREHOUSING CORP. VS. BHUSHAN CHANDER [REFERRED TO]
L. NARAYANA SWAMY VS. STATE OF KARNATAKA & ORS. [REFERRED TO]
ABHIJIT PAWAR VS. HEMANT MADHUKAR NIMBALKAR & ANR. [REFERRED TO]
KARAN SINGH TYAGI VS. STATE OF U.P. [REFERRED TO]
MANJU SURANA VS. SUNIL ARORA & ORS. [REFERRED TO]