HEMANTH EDUCATIONAL SOCIETY Vs. H.R.SEETHALAKSHMAMMA

JUDGEMENT

(1.) Sri M. Shivaprakash, learned counsel for appellants and Sri B. N. Ananthanarayana, learned counsel for respondents have appeared in person.

(2.) This is an appeal from the Court of the XV Additional City Civil and Sessions Judge, Bengaluru City.

(3.) For the sake of convenience, the parties shall be referred to in terms of their status and ranking before the trial Court.