REGENT COMPUTRONICS PVT. LTD.

M/S.Mavinkere Estate Appellant

V/S

Arvind J. Kotecha Respondents

Referred Judgements :-

THODAY VS. THODAY [REFERRED TO]
WANDER LIMITED VS. ANTOX INDIA PRIVATE LIMITED [REFERRED TO]
HOPE PLANTATIONS VS. LTD [REFERRED TO]
SAKHAHARI PAWATRAO KARAHALE VS. BHIMASHNKAR PARWATRAO KARALHE [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR VS. BHAGWAN DAS [REFERRED TO]
VIRUPAXAPPA VS. REVANAPPA SIDDAPPA GANIGAR [REFERRED TO]
PUTTA THAYAMMA VS. KARAGAIAH [REFERRED TO]
T. RAMALINGESWARA RAO VS. N. MADHAVA RAO [REFERRED TO]

JUDGEMENT

(1.) Sri.Udaya Holla, learned Senior counsel appearing on behalf of Sri.Vivek Holla for appellants and Sri.K.G.Raghavan, learned Senior counsel appearing on behalf of Sri.C.K.Nandakumar for respondent, have appeared in-person. Though this matter was listed for Admission with the consent of learned counsel the same is heard for final hearing.

(2.) For the sake of convenience, the parties are referred to as per their ranking before the trial Court.

(3.) This is an appeal by the defendants from an order of the of Principal Senior Civil Judge and CJM, Chikkamagaluru.

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M/S.MAVINKERE ESTATE Vs. ARVIND J. KOTECHA

Referred Judgements :-

JUDGEMENT

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